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Madhya Pradesh High Court

Netrapal Singh vs The State Of Madhya Pradesh on 1 February, 2019

1 CRA-7875-2018 The High Court Of Madhya Pradesh CRA-7875-2018 (NETRAPAL SINGH Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 01-02-2019 As prayed by Shri Vishal Yadav, Dy.Government Advocate one week's time is granted to file objection to I.A.No.174/2019.

List the case after one week.


        (P.K. JAISWAL)                                               (B. K. SHRIVASTAVA)
            JUDGE                                                             JUDGE

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Date: 2019.02.07
11:59:08 +05'30'