Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 1 February, 2019
1 CRA-7875-2018 The High Court Of Madhya Pradesh CRA-7875-2018 (NETRAPAL SINGH Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 01-02-2019 As prayed by Shri Vishal Yadav, Dy.Government Advocate one week's time is granted to file objection to I.A.No.174/2019.
List the case after one week.
(P.K. JAISWAL) (B. K. SHRIVASTAVA)
JUDGE JUDGE
Digitally signed by
S /-
SUSHMA
KUSHWAHA
Date: 2019.02.07
11:59:08 +05'30'