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Karnataka High Court

Abshot Layout Residents Association vs The Commissioner Bangalore Mahanagara ... on 10 March, 2011

Author: A.S.Bopanna

Bench: A.S.Bopanna

1 IN THE HIGH COURT OF KARNATAKA AT BANGALORE {)21§.ed tthiss the 10"" day' of §.\1iz1z"crh., 201 1 PRE3SE3N'I' 'TI--iii I"iO3\E'I':3LE MR3.S..K1--iii}:--IAR, CHIE1'~'=' J Q' ~ AND V THE E--iOE\I'BLE MRJ L;s'1fic;a;A_.s.£3QP;:\1*sN;\ ' VH3 N9. 21814/2005 jL:-3--»r§:§3$--"P_11;}'_' " _ T T B EET'vV E EN :

{By Sri Abshot Layaui R<--:Sident.s AS$€3Ltiz11.i0n' -- Presentiy At No.26,/} 1, V _' _ ' "
Abshot Layout, Sziilkgay R'O&1(fA€Eft)SS;..' .Banga1o:*ew58O O52", RepI*s:se§.;1fiet1' "% _ * By its Presiderit, DI".Vi.Shm' ,* 2 " . S/O.Bhagw3ndas VP$'i.::h$::1i * Aged AbQ.1;f"«5~3i.YeaL1rs _.
Lt. Casi.' P R,_r2a2?'.1f_Ize't:ai-~-- _ Aged A't3Qi1'*;.1E§3 Ycara * 'Ashiana':;:,No.2EA:o', O'}d 'No.26f"28 Abshoi Lé133'Q~';~E_i' , VSe1i§_ki=:g,z_ Road Cross £3a:1ga1oi'c~_58f)"O523 ' , Pei.i€;ioners B P'c1"f._i} . A Adv.-.", } 'i"1':1Ae5. C©:;111aissit3:ié1* Bariga-1Q'I=5: Meahsdzagfzaza Palike 'V 'N§FZ,'VSq't1:-11'€'3 Ban g.21E01"6--:"56O G02 "~'T'§3£:.' Jvr§',"jiI1A'.{3' Commission GE"

{3a1':gaE€;1re Mezh:;1:'1ag£1r.:1 Ihiike ' §J.}?,SqL:;11*e§ Ba131g211<>:'e--56OO02 "i'I"i't3 Jtsvim'. E.')1'r<::':<:t:<)1' §:Tf;'}V«.-"11 I3Ea11nir1§§} " Ei321;<1gaI(3':"::;% M21f12i:::1.21g211'a Ejélfikfi ' {'*3,R.;'.:§~€,";AE,§.£41E."£',., §321:1g;>;2i.1{3z'e~56OOQ2 Shri fikbéfiii" T¥i'§:":2%:2: E'i.h;.":Z£::e§£ ?:fIz2g:>;: E{;'A...§_?*x2'{:=.2E€:,s' L 2-a.%.3shz>%. Egg}-F<}1.1 é.

E€~22:"z§is::%'j,.-* E-%::>21<i €.'§"<'3:'~;s>:

E3:;a.2'1;§;a§::>:*<?~ 5%) {K32 Akbar A11'.'-well KI121.1eeEi TVf::1}'01'. R/A.N0.26/ 1, Abshot. Layout Samkej; Road Cross, BangaEore--560052 'J1 .., R.esp(}V:1---:1_€:*111$ (By Sri K N Pui,1.eg(}\>Vda, Adv, for R1 to R3 Sm B . R. D§}£1.I1.Ei1&3§{Sh}'I"i}l £02' SI'i.NaV-akesh 8Eii'.1'£-1, Adv:, for R4 & 5} This Writ Pe1.it:1'0n iié fiied uI1c\'é<::":2L*"A1"'£1'c'.1(m::':.. 22.23 am V2217 oi"; the C0r1S£:i'mt,ion of india pralying 11,0 C}L!,?l§§3f}"----CI'i€. §E11"i(?['i.{)I1'€§E3' piam in LP No.24/200405, da1ed:i7".«6.2.Q05 {A:'[email protected]¥}?}'~fgj1", the CO11ii[1"L1CTUOT1 of a basen1¢3n.t_. fiooi*._+ "gre:>11:'1'€i' 'ufloéor ~15; ten _ Lippfifi' floors on p1'0pC3"1.y no. 2i"3._f"{'*;,_'25/2 .21_nd,26/ 1''~:2V,'''Abshot. ' .I.ay01,1t. Sankey Road, E3ar1ga.101'é>5_60_O52, 'is:g§uécI R1 to 3 and etc, _ This €\z\'1'i:{"'Péifiioti"'--ifari'1iz3.g (i.;1"'i'or hearilng {his day. Chief JL_L$Vti¢e.V;'i[ia£1g: §l'1e_fQ11()\A'1'i£1g:
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..':&'j.---A1,;/§:.213*n_ed c:€)11'1*:-53:23] for the petitioners states, {halt L_:::t:1"T1'st:_:.°£1:ift 'iot'1 already been raised by rcsp()11cl€~n'i: No.34 21:r§d :"§, 'arid flaaf, e::cmsi:r1.1ci;i<;>2'1 in no way on the: *..road éiariéyed o*a,1t:. by the Bruhat. Ba.13gjz110r€ EV§a.h2111aga1'.21 V"*Ez1111{g;. This fact.L1aiI_ pcjsition ::::::nfi:"r11ed by the 1_:_:::i;zr:1€:<i <7:t>z..::1s;:;:'1_ £f<_>r .1*:';%s'spun(ietzxi; ?\}'<:>ses.«§~ and 5. 3 {}§:. <':»m" <§z:§é:'*j; iii} 1' hr ?;s;%2:m':e<:i {',{')1,EE'§.§%fi'E. §'z?3§3E'ij%§~;e?E':Ejj%_i':§{ m:~;g>:):':<'£<::":_§': N{I}:*é.<% 2«::'2.{"i '££'EE<fE.f2{'%}' 3 respor1de1'1t 1\§0s.-4» and ES wili he'rc:=iz'1aft:er er"::::ma(:I"1 ma. the mad. leaurrleci (:(>u.1r1s<~3} respcxnci by sa1yi:1g_§,g "t'h21t.

3':3spoI1dC11E'. NOS4 and 5 haw. r1eii.1"1<:I* e:r':.c:r'0acé3?.;<3.ci_A' oil' €.ih.{::._ mad Imr wiii hereir1a1fi.<-32" encroach on {he _r..€_)fcé§'éI~.;.

3. In View of £119 si'.21.f;e*m_€1:1t. m_aCi's=: e1i:,i'.i:':e-ahancigs of the Iearned COLIHSQ1 for r_esp0:i1-dérifs, learned (:oL111s€1 for the pet,it:ic:3_E;§.rs s3_t:ai;;3é," does not Wish to press this pefitiion a21.y. furth.e1:, "

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