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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(iv) in Karnataka Local Authorities (Prohibition of Defection) Act, 1987

(iv)in clause (a) of sub-section (1) of section 155, for the words and figures " in section 154", the words, brackets and figures " in sub-section (1) of section 154", shall be substituted.