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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(f) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(f)prompt action shall be initiated on all the observations made in the concurrent social audit in the monthly meeting by the CEO-JP/Programme Officer.