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State of Punjab - Section

Section 63 in The Punjab Minor Canals Act, 1905

63. Permission to owners and parties interested in any canal to object in certain cases.

- In all cases under section 6, 8, 11, 21, 23, 25, 30, 31, 34, 36, 38, 39, 40, 42, 43, 47, 49, 50, 52, 53 and 57 of this Act, the owners and other parties interested in the canal shall be given an opportunity of appearing before the Collector and of showing cause to the contrary.