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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(4) in The Punjab Affiliated Colleges (Security of Service of Employees) Act, 1974

(4)The terms and conditions of service of the Presiding Officer of a College Tribunal shall be as such as may be prescribed by rules made under this Act :Provided that no person shall hold office as the Presiding Officer of a College Tribunal beyond the age of sixty-five years.