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Delhi High Court - Orders

Ganesh Dass Khanna vs Income Tax Officer And Anr on 31 May, 2023

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                                    $~20 to 80
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     W.P.(C) 11527/2022 & CM APPL. 34097/2022
                                          GANESH DASS KHANNA                       ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER AND ANR                                                 ..... Respondent

                                    +           W.P.(C) 12481/2022 & CM APPL. 37682/2022
                                                PYTEX IMPEX PRIVATE LIMITED                                                 ..... Petitioner

                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19(1),
                                                DELHI & ANR.                       ..... Respondent

                                    +           W.P.(C) 12281/2022 & CM APPL. 36873/2022
                                                M R AUXILIARY SERVICES PRIVATE LIMITED ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER & ANR.                                                   ..... Respondent

                                    +           W.P.(C) 12532/2022 & CM APPL. 37947/2022
                                                ARCHNA GAKHAR                                                              ..... Petitioner

                                                                                      versus

                                                PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 10 &
                                                ANR.                                    .....
                                                Respondent

                                    +           W.P.(C) 13003/2022 & CM APPL. 39410/2022
                                                AMIT JAIN                                ..... Petitioner
                                                                      versus

                                                W.P.(C) 11527/2022                                                                 Page 1 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:53
                                                 ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE 58(1)
                                                DELHI                                      .....
                                                Respondent
                                    +           W.P.(C) 13389/2022
                                                SUNIL NOSARIA                      ..... Petitioner


                                                                                      versus

                                                INCOME TAX OFFICER, WARD 21(1), DELHI ..... Respondent

                                    +           W.P.(C) 13397/2022
                                                RITA SOMANI                                                                ..... Petitioner

                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX AND ANR
                                                                                   ..... Respondent


                                    +           W.P.(C) 13464/2022
                                                SAMTA EDUCATIONAL MINORITY TRUST                                            ..... Petitioner


                                                                                      versus

                                                INCOME TAX OFFICER WARD EXEMPTION 2(1) DELHI &
                                                ORS.                                     .....
                                                Respondent

                                    +           W.P.(C) 13580/2022
                                                KARTIK INFRATOWN PRIVATE LIMITED                                           ..... Petitioner

                                                                                      versus

                                                ITO, WARD 14(1) NEW DELHI & ORS.                                           ..... Respondents
                                                W.P.(C) 11527/2022                                                                   Page 2 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:53
                                     +           W.P.(C) 13725/2022
                                                ANITA KATHURIA                                                             ..... Petitioner


                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 28(1),
                                                NEW DELHI & ANR.                        .....
                                                Respondent

                                    +           W.P.(C) 13728/2022
                                                KRISHNA KUMAR AGRAWAL                                                      ..... Petitioner


                                                                                      versus

                                                ITO, WARD 43(6) DELHI & ORS.                                               ..... Respondent
                                    +           W.P.(C) 13744/2022
                                                JHAWAR LAL JAIN                                                            ..... Petitioner


                                                                                      versus

                                                ACIT CIRCLE 49(1) DELHI & ANR.      ..... Respondent
                                    +           W.P.(C) 13843/2022
                                                GEEKEN SEATING COLLECTION PRIVATE LIMITED
                                                                                           ..... Petitioner


                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
                                                                                    ..... Respondents

                                    +           W.P.(C) 13903/2022 & CM APPL. 42502/2022
                                                SHIRISH JAIN                                                                 ..... Petitioner
                                                W.P.(C) 11527/2022                                                                   Page 3 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
                                                                                       versus

                                                INCOME TAX OFFICER WARD 70-1, DELHI & ANR.
                                                                                        ..... Respondent


                                    +           W.P.(C) 13995/2022 & CM APPL. 42833/2022
                                                VINOD KUMAR GUPTA                        ..... Petitioner


                                                                                      versus

                                                ITO, WARD- 43(6), DELHI & ANR.           ..... Respondent
                                    +           W.P.(C) 14018/2022 & CM APPL. 42866/2022
                                                KULDEEP SINGH                            ..... Petitioner


                                                                                      versus

                                                ITO, WARD 45(1) DELHI & ORS.                                               ..... Respondent
                                    +           W.P.(C) 15065/2022
                                                BRAJENDRA KUMAR AGRAWAL                                                    ..... Petitioner


                                                                                      versus

                                                ACIT, CIRCLE 34(1) DELHI & ORS.          ..... Respondent
                                    +           W.P.(C) 15121/2022 & CM APPL. 46761/2022
                                                SOUTH EAST UP POWER TRANSMISSION COMPANY
                                                LIMITED                                          .....
                                                Petitioner


                                                                                      versus

                                                DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL
                                                CIRCLE-19 DELHI & ORS.             ..... Respondents
                                                W.P.(C) 11527/2022                                                                   Page 4 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
                                     +           W.P.(C) 15316/2022 & CM APPL. 47577/2022
                                                ORRIS INFRASTRUCTURE (P) LTD             ..... Petitioner


                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 19(1)
                                                DELHI                                    ..... Respondent
                                    +           W.P.(C) 16473/2022 & CM APPL. 51717/2022

                                                M/S. UNIVERSAL POLYCHEM INDIA P LTD ..... Petitioner

                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
                                                                                     ..... Respondent

                                    +           W.P.(C) 17065/2022
                                                GURCHARAN KAUR                                                             ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER WARD 69(1) NEW DELHI & ORS.
                                                                                    ..... Respondents

                                    +             W.P.(C) 17196/2022 & CM APPL. 54652/2022

                                                APOLLO INTERNATIONAL LTD                                                   ..... Petitioner

                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 (1)
                                                DELHI                                    ..... Respondent
                                    +           W.P.(C) 17391/2022 & CM APPL. 55372/2022

                                                MAHESH MITTAR JAIN                                                         ..... Petitioner
                                                            Versus
                                                W.P.(C) 11527/2022                                                                   Page 5 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
                                                 INCOME TAX OFFICER WARD 71(3) & ORS ..... Respondent
                                    +           W.P.(C) 17438/2022 & CM APPL. 55567/2022
                                                TRISHLA JAIN                             ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER WARD 45(1), DELHI AND ORS.
                                                                                        ..... Respondents
                                    +           W.P.(C) 17448/2022& CM APPL. 55590/2022

                                                SUNTOUCH INFRASOLUTIONS PRIVATE LIMITED
                                                                                       ..... Petitioner

                                                                                      versus

                                                ASSISTANT DEPUTY COMMISSIONER OF INCOME TAX,
                                                CIRCLE 22(2), DELHI AND ORS.            ..... Respondents
                                    +           W.P.(C) 17579/2022& CM APPL. 56134/2022

                                                RAJENDER PRASAD SHUKLA                                                     ..... Petitioner

                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-
                                                58(1), DELHI & ORS.                  ..... Respondents
                                    +           W.P.(C) 134/2023 & CM APPL. 493/2023

                                                HEMA                                                                       ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER, WARD 36(1), DELHI & ORS.
                                                                                      ..... Respondents

                                    +           W.P.(C) 147/2023 & CM APPL. 548/2023

                                                MANOJ KUMAR                                                                ..... Petitioner
                                                W.P.(C) 11527/2022                                                                   Page 6 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
                                                                          versus

                                                INCOME TAX OFFICER, WARD 36(1), DELHI & ORS.
                                                                                      ..... Respondents

                                       +        W.P.(C) 237/2023& CM APPL. 898/2023
                                                RAMA JAIN (THROUGH LEGAL HEIR SH. MAHESH MITTAR
                                                JAIN)                               ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER WARD 21(1), DELHI & ANR.
                                                                                        ..... Respondents
                                    +           W.P.(C) 478/2023
                                                DASHMESH FIN INVEST COMPANY PRIVATE LIMITED.
                                                                                             ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER, WARD 7-1 & ANR.                                          ..... Respondents

                                    +           W.P.(C) 597/2023
                                                SARTHAK GUPTA                                                              ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER WARD 35(1) & ANR. ..... Respondents
                                    +           W.P.(C) 829/2023 & CM APPL. 3176/2023
                                                TARVINDER SINGH JUNEJA                ..... Petitioner

                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
                                                                                     ..... Respondents

                                    +           W.P.(C) 838/2023 & CM APPL. 3226/2023

                                                CHANDRA BHUSHAN RAY                                                        ..... Petitioner
                                                W.P.(C) 11527/2022                                                                   Page 7 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
                                                              versus

                                                INCOME TAX OFFICER, WARD-54(1), DELHI & ORS.
                                                                                         ..... Respondents
                                    +           W.P.(C) 1270/2023 &CM APPL. 4802/2023
                                                DEEPAK CHIRIMAR                        ..... Petitioner

                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
                                                                                     ..... Respondents

                                    +           W.P.(C) 1623/2023& CM APPL. 6168/2023

                                                DR. VINOD KUMAR UPADHYAYA                                                  ..... Petitioner

                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19-1,
                                                DELHI & ANR.                           ..... Respondents
                                    +           W.P.(C) 1724/2023 & CM APPL. 6539/2023
                                                HARDEEP SINGH                          ..... Petitioner

                                                                                      versus

                                                ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1)
                                                NEW DELHI & ORS.                      ..... Respondents
                                    +           W.P.(C) 1749/2023& CM APPL. 6701/2023

                                                ARVINDER KAUR                                                              ..... Petitioner

                                                                                      versus

                                                ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1)
                                                NEW DELHI & ORS.                   ..... Respondents
                                    +           W.P.(C) 1751/2023
                                                BHOLE NATH FOODS LIMITED.          ..... Petitioner
                                                W.P.(C) 11527/2022                                                                   Page 8 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
                                                                                       versus

                                                DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4-2,
                                                DELHI & ANR.                          ..... Respondents
                                    +           W.P.(C) 1812/2023& CM APPL. 6943/2023

                                                ARVINDER KAUR                                                              ..... Petitioner

                                                                                      versus

                                                ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1)
                                                NEW DELHI & ORS.                     ..... Respondents
                                    +           W.P.(C) 1885/2023&CM APPL. 7186/2023
                                                NANDITA RATHI                        ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER WARD 30(1) DELHI & ANR.
                                                                                       ..... Respondents
                                    +           W.P.(C) 1886/2023 & CM APPL. 7188/2023

                                                PARNIKA RATHI                                                              ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER WARD 30(1), DELHI & ORS.
                                                                                        ..... Respondents
                                    +           W.P.(C) 1910/2023& CM APPL. 7262/2023

                                                PUSHPA RATHI                                                               ..... Petitioner


                                                                                      versus

                                                INCOME TAX OFFICER WARD 30(1) & ANR. ..... Respondents
                                    +           W.P.(C) 2089/2023 & CM APPL. 7930/2023
                                                DR. BHARAT AGGARWAL                    ..... Petitioner
                                                W.P.(C) 11527/2022                                                                   Page 9 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
                                                                                       versus

                                    ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-52(1),
                                    DELHI & ANR.                            ..... Respondents
                                    +    W.P.(C) 2116/2023
                                         YOGESHWAR TRADEXPO PRIVATE LIMITED ..... Petitioner

                                                                                      versus

                                                ITO, WARD 27(1), DELHI & ANR.                ..... Respondent
                                    +           W.P.(C) 2213/2023& CM APPL. 8420/2023
                                                AMIT SHARMA                         ..... Petitioner

                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 52-1
                                                & ORS.                                ..... Respondents
                                    +           W.P.(C) 2227/2023& CM APPL. 8461/2023
                                                TANVEEN KAUR JUNEJA                   ..... Petitioner

                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
                                                                                   ..... Respondents

                                    +           W.P.(C) 2357/2023& CM APPL. 9006/2023

                                                ANISH SINGLA HUF                                                           ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER WARD 43 6 DELHI ..... Respondent
                                    +           W.P.(C) 2722/2023&CM APPL. 10448/2023
                                                SHALINI GUPTA                         ..... Petitioner

                                                                                      versus

                                                W.P.(C) 11527/2022                                                                   Page 10 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
                                                 INCOME TAX OFFICER, WARD -46(6) DELHI & ANR.
                                                                                            ..... Respondents
                                    +           W.P.(C) 2776/2023 & CM APPL. 10722/2023
                                                BLB LIMITED                             ..... Petitioner

                                                                                      versus

                                                DEPUTY COMMISSIONER OF INCOME TAX & ORS.
                                                                                    ..... Respondents

                                    +           W.P.(C) 2890/2023& CM APPL. 11221/2023

                                                GAMUT COMMERCIALS PRIVATE LIMITED                                             ..... Petitioner

                                                                                      versus

                                                ITO WARD 10 (1) NEW DELHI & ORS.                                           ..... Respondents
                                    +           W.P.(C) 3141/2023&CM APPL. 12166/2023
                                                VICTORIA FOODS PRIVATE LIMITED                                             ..... Petitioner

                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1)
                                                DELHI                                 ..... Respondent
                                    +           W.P.(C) 3391/2023&CM APPL. 13135/2023
                                                VIVEK ALLOYS PRIVATE LIMITED          ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER & ORS.                                                  ..... Respondents
                                    +           W.P.(C) 3395/2023 & CM APPL. 13143/2023

                                                CHITRANJAN SHAH                                                             ..... Petitioner
                                                                                      versus
                                                INCOME TAX OFFICER, WARD 29(1), DELHI & ORS.
                                                                                        ..... Respondents
                                                W.P.(C) 11527/2022                                                                   Page 11 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
                                     +           W.P.(C) 3799/2023, CM APPL. 14814/2023&
                                                CM APPL. 29656/2023
                                                DEVENDRA KUMAR SAINI                                                        ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER WARD 28(1) DELHI AND ANR
                                                                                      ..... Respondents

                                    +           W.P.(C) 4130/2023& CM APPL. 15989/2023

                                                YOGESH RUSTOGI                                                             ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER & ORS.                                                  ..... Respondents

                                    +           W.P.(C) 4314/2023&CM APPL. 16632/2023
                                                XYLOPHONE COMMERCIAL PRIVATE LIMITED ..... Petitioner

                                                                                      versus

                                                ITO, WARD 27(1) DELHI & ANR.                                               ..... Respondents
                                    +           W.P.(C) 4878/2023& CM APPL. 18863/2023

                                                SATPAUL GOEL                                                               ..... Petitioner

                                                                                      versus

                                                ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT
                                                CENTRE & ORS.                      ..... Respondents

                                    +           W.P.(C) 5972/2023&CM APPL. 23464/2023
                                                VMVS TEXTILES PRIVATE LIMITED                                              ..... Petitioner
                                                                                      versus
                                                INCOME TAX OFFICER WARD 26(1) & ANR.                                        ..... Respondents
                                                W.P.(C) 11527/2022                                                                   Page 12 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
                                     +           W.P.(C) 6281/2023 & CM APPL. 24645/2023

                                                HARJEET SINGH ARORA                                                        ..... Petitioner

                                                                                      versus

                                                DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4-2 &
                                                ORS.                               ..... Respondents
                                    +           W.P.(C) 6661/2023& CM APPL. 26089/2023

                                                MANJU GUPTA                                                                  ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER, WARD 30-5, DELHI & ANR.
                                                                                        ..... Respondents

                                    +           W.P.(C) 7180/2023 & CM APPL. 27963/2023

                                                ASTHA ARORA                                                                 ..... Petitioner

                                                                                      versus

                                                INCOME TAX OFFICER WARD 35(1) DELHI & ANR.
                                                                                       ..... Respondents

                                    Counsel for the petitioner/assessee: Mr Satyen Sethi with Mr Arta Trana
                                    Panda, advs.in W.P.(C) 11527/2022 and W.P.(C) 597/2023; Mr Amol Sinha
                                    and M. Kshitiz Garg,Advs in W.P.(C) 12481/2022; Ms Kavita Jha, Mr
                                    Vaibhavv Kulkarni and Mr Himanshu Agarwal, Advs. In W.P.(C)
                                    12281/2022; Mr Nitin Gulati, Adv in W.P.(C) 13003/2022; Mr Salil Kapoor,
                                    Ms Ananya Kapoor, Mr Sumit Lalchandani, Mr Vibhu Jain and Mr Tarunn
                                    Chanana, Advs. In W.P.(C) 13389/2022, W.P.(C) 13903/2022, W.P.(C)
                                    478/2023, W.P.(C) 1623/2023, W.P.(C) 1751/2023, W.P.(C) 4878/2023,
                                    W.P.(C) 6281/2023, W.P.(C) 6661/2023
                                    Mr Manu K.Giri, Adv. in W.P.(C) 13397/2022;
                                    W.P.(C) 11527/2022                                                                       Page 13 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
                                     Mr Manu K.Giri in W.P.(C) 17196/2022; Mr Yogesh Jagia, Mr Amit Sood
                                    and Mr Hriday Minocha, Advs in W.P.(C) 17065/2022, W.P.(C) 1724/2023,
                                    W.P.(C) 1749/2023, W.P.(C) 1812/2023
                                    Dr Rakesh Gupta, Mr Somil Agarwal and Mr Ansul Mittal, Advs. In
                                    W.P.(C) 17391/2022, W.P.(C) 17438/2022, W.P.(C) 237/2023, W.P.(C)
                                    1885/2023, W.P.(C) 1886/2023, W.P.(C) 1910/2023;
                                    Mr Amol Sinha and Mr Kshitiz Garg,Advs in W.P.(C) 17579/2022, W.P.(C)
                                    134/2023, W.P.(C) 147/2023, W.P.(C) 838/2023
                                    Mr S.Krishnan and Mr. K.C. Jain, Advs in W.P.(C) 1270/2023, W.P.(C)
                                    2776/2023; Mr S. Krishnan and Mr. Rakesh Kumar, Advs in W.P.(C)
                                    16473/2022; Mr Kapil Goel, Adv in W.P.(C) 2357/2023; Mrs Anjali Jha
                                    Manis, Mr Priyadarshi Manish, Ms Divya Rastogi, Ms Simran Kumari
                                    Prasad, Advs. in W.P.(C) 2227/2023; Mr Prashant Shukla, Adv in W.P.(C)
                                    5972/2023;

                                    Counsel for the respondent/revenue: Mr Kunal Sharma, Sr. Standing
                                    Counsel with Ms Zehra Khan, Jr. standing Counsel in W.P.(C) 15121/2022
                                    W.P.(C) 17196/2022, W.P.(C) 597/2023, W.P.(C) 1751/2023, W.P.(C)
                                    2089/2023 and W.P.(C) 2213/2023, Mr Puneet Rai, Sr Standing Counsel,
                                    Mr Ashvini Kumar and Ms Madhavi Shukla, Jr. Standing Counsels in
                                    W.P.(C) 13728/2022 W.P.(C) 13903/2022, W.P.(C) 13995/2022, W.P.(C)
                                    15316/2022 and W.P.(C) 16473/2022; Mr Gaurav Gupta, Sr. Standing
                                    Counsel with Mr Shivenda Singh an Mr Puneett Singhal, Jr. Standing
                                    Counsel in W.P.(C) 13003/2022, W.P.(C) 3395/2023 and W.P.(C)
                                    3799/2023; Mr Puneet Rai,Sr,. Standing Counsel, Mr Ashvini Kumar, Jr.
                                    Standing Counsel, Ms Madhavi Shukla, Jr. Standing Counsel in W.P.(C)
                                    2357/2023, W.P.(C) 3391/2023, W.P.(C) 5772/2023; Mr Manoj Kumar
                                    Tyagi, Adv in W.P.(C) 1910/2023; Mr Abhishek Maratha, Sr. Standing
                                    Counsel, with Mr Akshat Singh, Jr. Standing Counsel in W.P.(C)
                                    12281/2022, W.P.(C) 12532/2022, W.P.(C) 13397/2022, W.P.(C)
                                    13464/2022, W.P.(C) 13580/2022, W.P.(C) 13725/2022, W.P.(C)
                                    13728/2022, W.P.(C) 13744/2022, W.P.(C) 13843/2022, W.P.(C)
                                    17579/2022, W.P.(C) 1885/2023, W.P.(C) 1886/2023, W.P.(C) 1910/2023,
                                    W.P.(C) 2890/2023, W.P.(C) 4130/2023 W.P.(C) 4878/2023
                                    Mr Aseem Chawla, Sr. Standing Counsel with Ms Pratishtha Chaudhary and
                                    Mr Aditya Gupta in W.P.(C) 13389/2022, W.P.(C) 17065/2022, W.P.(C)
                                    17391/2022, W.P.(C) 17438/2022, W.P.(C) 17488/2022, W.P.(C) 237/2023,
                                    W.P.(C) 11527/2022                                                                     Page 14 of 15




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:55
                                     W.P.(C) 1623/2023, W.P.(C) 1724/2023, W.P.(C) 1749/2023, W.P.(C)
                                    2116/2023, W.P.(C) 3141/2023, W.P.(C) 4314/2023
                                    Mr Sunil Agarwal, Sr. Standing Counsel, Mr Shivanwsh B.Pandya. Jr.
                                    Standing Counsel, and Mr Utkarsh Tiwari, Adv. in W.P.(C) 14018/2022;
                                    Mr Sanjay Kumar, Adv. in W.P.(C) 15065/2022, W.P.(C) 478/2023,
                                    W.P.(C) 838/2023, W.P.(C) 1270/2023;
                                    Mr Zoheb Hussain, Sr. Standing Counsel and Mr Sanjeev Menon, Jr.
                                    Standing Counsel, Advs in W.P.(C) 134/2023, W.P.(C) 147/2023, W.P.(C)
                                    2776/2023, W.P.(C) 6281/2023, W.P.(C) 7180/2023;

                                                CORAM:
                                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                                      ORDER

% 31.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]

1. No time left.

2. It is already 08.40 p.m.

3. List the matters on 07.07.2023.

RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 31, 2023/Dhruv Click here to check corrigendum, if any W.P.(C) 11527/2022 Page 15 of 15 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:55