Delhi High Court - Orders
Ganesh Dass Khanna vs Income Tax Officer And Anr on 31 May, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~20 to 80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11527/2022 & CM APPL. 34097/2022
GANESH DASS KHANNA ..... Petitioner
versus
INCOME TAX OFFICER AND ANR ..... Respondent
+ W.P.(C) 12481/2022 & CM APPL. 37682/2022
PYTEX IMPEX PRIVATE LIMITED ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19(1),
DELHI & ANR. ..... Respondent
+ W.P.(C) 12281/2022 & CM APPL. 36873/2022
M R AUXILIARY SERVICES PRIVATE LIMITED ..... Petitioner
versus
INCOME TAX OFFICER & ANR. ..... Respondent
+ W.P.(C) 12532/2022 & CM APPL. 37947/2022
ARCHNA GAKHAR ..... Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 10 &
ANR. .....
Respondent
+ W.P.(C) 13003/2022 & CM APPL. 39410/2022
AMIT JAIN ..... Petitioner
versus
W.P.(C) 11527/2022 Page 1 of 15
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ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE 58(1)
DELHI .....
Respondent
+ W.P.(C) 13389/2022
SUNIL NOSARIA ..... Petitioner
versus
INCOME TAX OFFICER, WARD 21(1), DELHI ..... Respondent
+ W.P.(C) 13397/2022
RITA SOMANI ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX AND ANR
..... Respondent
+ W.P.(C) 13464/2022
SAMTA EDUCATIONAL MINORITY TRUST ..... Petitioner
versus
INCOME TAX OFFICER WARD EXEMPTION 2(1) DELHI &
ORS. .....
Respondent
+ W.P.(C) 13580/2022
KARTIK INFRATOWN PRIVATE LIMITED ..... Petitioner
versus
ITO, WARD 14(1) NEW DELHI & ORS. ..... Respondents
W.P.(C) 11527/2022 Page 2 of 15
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
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+ W.P.(C) 13725/2022
ANITA KATHURIA ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 28(1),
NEW DELHI & ANR. .....
Respondent
+ W.P.(C) 13728/2022
KRISHNA KUMAR AGRAWAL ..... Petitioner
versus
ITO, WARD 43(6) DELHI & ORS. ..... Respondent
+ W.P.(C) 13744/2022
JHAWAR LAL JAIN ..... Petitioner
versus
ACIT CIRCLE 49(1) DELHI & ANR. ..... Respondent
+ W.P.(C) 13843/2022
GEEKEN SEATING COLLECTION PRIVATE LIMITED
..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
+ W.P.(C) 13903/2022 & CM APPL. 42502/2022
SHIRISH JAIN ..... Petitioner
W.P.(C) 11527/2022 Page 3 of 15
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versus
INCOME TAX OFFICER WARD 70-1, DELHI & ANR.
..... Respondent
+ W.P.(C) 13995/2022 & CM APPL. 42833/2022
VINOD KUMAR GUPTA ..... Petitioner
versus
ITO, WARD- 43(6), DELHI & ANR. ..... Respondent
+ W.P.(C) 14018/2022 & CM APPL. 42866/2022
KULDEEP SINGH ..... Petitioner
versus
ITO, WARD 45(1) DELHI & ORS. ..... Respondent
+ W.P.(C) 15065/2022
BRAJENDRA KUMAR AGRAWAL ..... Petitioner
versus
ACIT, CIRCLE 34(1) DELHI & ORS. ..... Respondent
+ W.P.(C) 15121/2022 & CM APPL. 46761/2022
SOUTH EAST UP POWER TRANSMISSION COMPANY
LIMITED .....
Petitioner
versus
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-19 DELHI & ORS. ..... Respondents
W.P.(C) 11527/2022 Page 4 of 15
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The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
+ W.P.(C) 15316/2022 & CM APPL. 47577/2022
ORRIS INFRASTRUCTURE (P) LTD ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 19(1)
DELHI ..... Respondent
+ W.P.(C) 16473/2022 & CM APPL. 51717/2022
M/S. UNIVERSAL POLYCHEM INDIA P LTD ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
..... Respondent
+ W.P.(C) 17065/2022
GURCHARAN KAUR ..... Petitioner
versus
INCOME TAX OFFICER WARD 69(1) NEW DELHI & ORS.
..... Respondents
+ W.P.(C) 17196/2022 & CM APPL. 54652/2022
APOLLO INTERNATIONAL LTD ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 (1)
DELHI ..... Respondent
+ W.P.(C) 17391/2022 & CM APPL. 55372/2022
MAHESH MITTAR JAIN ..... Petitioner
Versus
W.P.(C) 11527/2022 Page 5 of 15
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INCOME TAX OFFICER WARD 71(3) & ORS ..... Respondent
+ W.P.(C) 17438/2022 & CM APPL. 55567/2022
TRISHLA JAIN ..... Petitioner
versus
INCOME TAX OFFICER WARD 45(1), DELHI AND ORS.
..... Respondents
+ W.P.(C) 17448/2022& CM APPL. 55590/2022
SUNTOUCH INFRASOLUTIONS PRIVATE LIMITED
..... Petitioner
versus
ASSISTANT DEPUTY COMMISSIONER OF INCOME TAX,
CIRCLE 22(2), DELHI AND ORS. ..... Respondents
+ W.P.(C) 17579/2022& CM APPL. 56134/2022
RAJENDER PRASAD SHUKLA ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-
58(1), DELHI & ORS. ..... Respondents
+ W.P.(C) 134/2023 & CM APPL. 493/2023
HEMA ..... Petitioner
versus
INCOME TAX OFFICER, WARD 36(1), DELHI & ORS.
..... Respondents
+ W.P.(C) 147/2023 & CM APPL. 548/2023
MANOJ KUMAR ..... Petitioner
W.P.(C) 11527/2022 Page 6 of 15
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
versus
INCOME TAX OFFICER, WARD 36(1), DELHI & ORS.
..... Respondents
+ W.P.(C) 237/2023& CM APPL. 898/2023
RAMA JAIN (THROUGH LEGAL HEIR SH. MAHESH MITTAR
JAIN) ..... Petitioner
versus
INCOME TAX OFFICER WARD 21(1), DELHI & ANR.
..... Respondents
+ W.P.(C) 478/2023
DASHMESH FIN INVEST COMPANY PRIVATE LIMITED.
..... Petitioner
versus
INCOME TAX OFFICER, WARD 7-1 & ANR. ..... Respondents
+ W.P.(C) 597/2023
SARTHAK GUPTA ..... Petitioner
versus
INCOME TAX OFFICER WARD 35(1) & ANR. ..... Respondents
+ W.P.(C) 829/2023 & CM APPL. 3176/2023
TARVINDER SINGH JUNEJA ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
+ W.P.(C) 838/2023 & CM APPL. 3226/2023
CHANDRA BHUSHAN RAY ..... Petitioner
W.P.(C) 11527/2022 Page 7 of 15
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
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versus
INCOME TAX OFFICER, WARD-54(1), DELHI & ORS.
..... Respondents
+ W.P.(C) 1270/2023 &CM APPL. 4802/2023
DEEPAK CHIRIMAR ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
..... Respondents
+ W.P.(C) 1623/2023& CM APPL. 6168/2023
DR. VINOD KUMAR UPADHYAYA ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19-1,
DELHI & ANR. ..... Respondents
+ W.P.(C) 1724/2023 & CM APPL. 6539/2023
HARDEEP SINGH ..... Petitioner
versus
ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1)
NEW DELHI & ORS. ..... Respondents
+ W.P.(C) 1749/2023& CM APPL. 6701/2023
ARVINDER KAUR ..... Petitioner
versus
ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1)
NEW DELHI & ORS. ..... Respondents
+ W.P.(C) 1751/2023
BHOLE NATH FOODS LIMITED. ..... Petitioner
W.P.(C) 11527/2022 Page 8 of 15
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4-2,
DELHI & ANR. ..... Respondents
+ W.P.(C) 1812/2023& CM APPL. 6943/2023
ARVINDER KAUR ..... Petitioner
versus
ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1)
NEW DELHI & ORS. ..... Respondents
+ W.P.(C) 1885/2023&CM APPL. 7186/2023
NANDITA RATHI ..... Petitioner
versus
INCOME TAX OFFICER WARD 30(1) DELHI & ANR.
..... Respondents
+ W.P.(C) 1886/2023 & CM APPL. 7188/2023
PARNIKA RATHI ..... Petitioner
versus
INCOME TAX OFFICER WARD 30(1), DELHI & ORS.
..... Respondents
+ W.P.(C) 1910/2023& CM APPL. 7262/2023
PUSHPA RATHI ..... Petitioner
versus
INCOME TAX OFFICER WARD 30(1) & ANR. ..... Respondents
+ W.P.(C) 2089/2023 & CM APPL. 7930/2023
DR. BHARAT AGGARWAL ..... Petitioner
W.P.(C) 11527/2022 Page 9 of 15
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
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versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-52(1),
DELHI & ANR. ..... Respondents
+ W.P.(C) 2116/2023
YOGESHWAR TRADEXPO PRIVATE LIMITED ..... Petitioner
versus
ITO, WARD 27(1), DELHI & ANR. ..... Respondent
+ W.P.(C) 2213/2023& CM APPL. 8420/2023
AMIT SHARMA ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 52-1
& ORS. ..... Respondents
+ W.P.(C) 2227/2023& CM APPL. 8461/2023
TANVEEN KAUR JUNEJA ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
+ W.P.(C) 2357/2023& CM APPL. 9006/2023
ANISH SINGLA HUF ..... Petitioner
versus
INCOME TAX OFFICER WARD 43 6 DELHI ..... Respondent
+ W.P.(C) 2722/2023&CM APPL. 10448/2023
SHALINI GUPTA ..... Petitioner
versus
W.P.(C) 11527/2022 Page 10 of 15
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
INCOME TAX OFFICER, WARD -46(6) DELHI & ANR.
..... Respondents
+ W.P.(C) 2776/2023 & CM APPL. 10722/2023
BLB LIMITED ..... Petitioner
versus
DEPUTY COMMISSIONER OF INCOME TAX & ORS.
..... Respondents
+ W.P.(C) 2890/2023& CM APPL. 11221/2023
GAMUT COMMERCIALS PRIVATE LIMITED ..... Petitioner
versus
ITO WARD 10 (1) NEW DELHI & ORS. ..... Respondents
+ W.P.(C) 3141/2023&CM APPL. 12166/2023
VICTORIA FOODS PRIVATE LIMITED ..... Petitioner
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1)
DELHI ..... Respondent
+ W.P.(C) 3391/2023&CM APPL. 13135/2023
VIVEK ALLOYS PRIVATE LIMITED ..... Petitioner
versus
INCOME TAX OFFICER & ORS. ..... Respondents
+ W.P.(C) 3395/2023 & CM APPL. 13143/2023
CHITRANJAN SHAH ..... Petitioner
versus
INCOME TAX OFFICER, WARD 29(1), DELHI & ORS.
..... Respondents
W.P.(C) 11527/2022 Page 11 of 15
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
+ W.P.(C) 3799/2023, CM APPL. 14814/2023&
CM APPL. 29656/2023
DEVENDRA KUMAR SAINI ..... Petitioner
versus
INCOME TAX OFFICER WARD 28(1) DELHI AND ANR
..... Respondents
+ W.P.(C) 4130/2023& CM APPL. 15989/2023
YOGESH RUSTOGI ..... Petitioner
versus
INCOME TAX OFFICER & ORS. ..... Respondents
+ W.P.(C) 4314/2023&CM APPL. 16632/2023
XYLOPHONE COMMERCIAL PRIVATE LIMITED ..... Petitioner
versus
ITO, WARD 27(1) DELHI & ANR. ..... Respondents
+ W.P.(C) 4878/2023& CM APPL. 18863/2023
SATPAUL GOEL ..... Petitioner
versus
ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT
CENTRE & ORS. ..... Respondents
+ W.P.(C) 5972/2023&CM APPL. 23464/2023
VMVS TEXTILES PRIVATE LIMITED ..... Petitioner
versus
INCOME TAX OFFICER WARD 26(1) & ANR. ..... Respondents
W.P.(C) 11527/2022 Page 12 of 15
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
+ W.P.(C) 6281/2023 & CM APPL. 24645/2023
HARJEET SINGH ARORA ..... Petitioner
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4-2 &
ORS. ..... Respondents
+ W.P.(C) 6661/2023& CM APPL. 26089/2023
MANJU GUPTA ..... Petitioner
versus
INCOME TAX OFFICER, WARD 30-5, DELHI & ANR.
..... Respondents
+ W.P.(C) 7180/2023 & CM APPL. 27963/2023
ASTHA ARORA ..... Petitioner
versus
INCOME TAX OFFICER WARD 35(1) DELHI & ANR.
..... Respondents
Counsel for the petitioner/assessee: Mr Satyen Sethi with Mr Arta Trana
Panda, advs.in W.P.(C) 11527/2022 and W.P.(C) 597/2023; Mr Amol Sinha
and M. Kshitiz Garg,Advs in W.P.(C) 12481/2022; Ms Kavita Jha, Mr
Vaibhavv Kulkarni and Mr Himanshu Agarwal, Advs. In W.P.(C)
12281/2022; Mr Nitin Gulati, Adv in W.P.(C) 13003/2022; Mr Salil Kapoor,
Ms Ananya Kapoor, Mr Sumit Lalchandani, Mr Vibhu Jain and Mr Tarunn
Chanana, Advs. In W.P.(C) 13389/2022, W.P.(C) 13903/2022, W.P.(C)
478/2023, W.P.(C) 1623/2023, W.P.(C) 1751/2023, W.P.(C) 4878/2023,
W.P.(C) 6281/2023, W.P.(C) 6661/2023
Mr Manu K.Giri, Adv. in W.P.(C) 13397/2022;
W.P.(C) 11527/2022 Page 13 of 15
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:54
Mr Manu K.Giri in W.P.(C) 17196/2022; Mr Yogesh Jagia, Mr Amit Sood
and Mr Hriday Minocha, Advs in W.P.(C) 17065/2022, W.P.(C) 1724/2023,
W.P.(C) 1749/2023, W.P.(C) 1812/2023
Dr Rakesh Gupta, Mr Somil Agarwal and Mr Ansul Mittal, Advs. In
W.P.(C) 17391/2022, W.P.(C) 17438/2022, W.P.(C) 237/2023, W.P.(C)
1885/2023, W.P.(C) 1886/2023, W.P.(C) 1910/2023;
Mr Amol Sinha and Mr Kshitiz Garg,Advs in W.P.(C) 17579/2022, W.P.(C)
134/2023, W.P.(C) 147/2023, W.P.(C) 838/2023
Mr S.Krishnan and Mr. K.C. Jain, Advs in W.P.(C) 1270/2023, W.P.(C)
2776/2023; Mr S. Krishnan and Mr. Rakesh Kumar, Advs in W.P.(C)
16473/2022; Mr Kapil Goel, Adv in W.P.(C) 2357/2023; Mrs Anjali Jha
Manis, Mr Priyadarshi Manish, Ms Divya Rastogi, Ms Simran Kumari
Prasad, Advs. in W.P.(C) 2227/2023; Mr Prashant Shukla, Adv in W.P.(C)
5972/2023;
Counsel for the respondent/revenue: Mr Kunal Sharma, Sr. Standing
Counsel with Ms Zehra Khan, Jr. standing Counsel in W.P.(C) 15121/2022
W.P.(C) 17196/2022, W.P.(C) 597/2023, W.P.(C) 1751/2023, W.P.(C)
2089/2023 and W.P.(C) 2213/2023, Mr Puneet Rai, Sr Standing Counsel,
Mr Ashvini Kumar and Ms Madhavi Shukla, Jr. Standing Counsels in
W.P.(C) 13728/2022 W.P.(C) 13903/2022, W.P.(C) 13995/2022, W.P.(C)
15316/2022 and W.P.(C) 16473/2022; Mr Gaurav Gupta, Sr. Standing
Counsel with Mr Shivenda Singh an Mr Puneett Singhal, Jr. Standing
Counsel in W.P.(C) 13003/2022, W.P.(C) 3395/2023 and W.P.(C)
3799/2023; Mr Puneet Rai,Sr,. Standing Counsel, Mr Ashvini Kumar, Jr.
Standing Counsel, Ms Madhavi Shukla, Jr. Standing Counsel in W.P.(C)
2357/2023, W.P.(C) 3391/2023, W.P.(C) 5772/2023; Mr Manoj Kumar
Tyagi, Adv in W.P.(C) 1910/2023; Mr Abhishek Maratha, Sr. Standing
Counsel, with Mr Akshat Singh, Jr. Standing Counsel in W.P.(C)
12281/2022, W.P.(C) 12532/2022, W.P.(C) 13397/2022, W.P.(C)
13464/2022, W.P.(C) 13580/2022, W.P.(C) 13725/2022, W.P.(C)
13728/2022, W.P.(C) 13744/2022, W.P.(C) 13843/2022, W.P.(C)
17579/2022, W.P.(C) 1885/2023, W.P.(C) 1886/2023, W.P.(C) 1910/2023,
W.P.(C) 2890/2023, W.P.(C) 4130/2023 W.P.(C) 4878/2023
Mr Aseem Chawla, Sr. Standing Counsel with Ms Pratishtha Chaudhary and
Mr Aditya Gupta in W.P.(C) 13389/2022, W.P.(C) 17065/2022, W.P.(C)
17391/2022, W.P.(C) 17438/2022, W.P.(C) 17488/2022, W.P.(C) 237/2023,
W.P.(C) 11527/2022 Page 14 of 15
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:55
W.P.(C) 1623/2023, W.P.(C) 1724/2023, W.P.(C) 1749/2023, W.P.(C)
2116/2023, W.P.(C) 3141/2023, W.P.(C) 4314/2023
Mr Sunil Agarwal, Sr. Standing Counsel, Mr Shivanwsh B.Pandya. Jr.
Standing Counsel, and Mr Utkarsh Tiwari, Adv. in W.P.(C) 14018/2022;
Mr Sanjay Kumar, Adv. in W.P.(C) 15065/2022, W.P.(C) 478/2023,
W.P.(C) 838/2023, W.P.(C) 1270/2023;
Mr Zoheb Hussain, Sr. Standing Counsel and Mr Sanjeev Menon, Jr.
Standing Counsel, Advs in W.P.(C) 134/2023, W.P.(C) 147/2023, W.P.(C)
2776/2023, W.P.(C) 6281/2023, W.P.(C) 7180/2023;
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 31.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. No time left.
2. It is already 08.40 p.m.
3. List the matters on 07.07.2023.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 31, 2023/Dhruv Click here to check corrigendum, if any W.P.(C) 11527/2022 Page 15 of 15 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 05:53:55