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State of Rajasthan - Section

Section 161 in Rajasthan Goods and Services Tax Rules, 2017

161. Continuation of certain recovery proceedings.

- The order for the reduction or enhancement of any demand under Section 84 shall be issued in FORM GST DRC- 25.[Chapter-XIX] [Inserted by Notification No. S.O. 125, dated 07.07.2017.] Offences and Penalties