Section 14(5) in The Motor Vehicles (Driving) Regulations, 2017
(5)No vehicle shall overtake-(a)if the traffic situation is not clear;(b)if prohibited by any mandatory traffic signs;(c)by crossing the continuous single or double solid longitudinal lane marking dividing the road;(d)on a bend or corner or at any obstruction of any kind resulting in the road ahead not being clearly visible;(e)at junctions, intersections and pedestrian crossings;(f)at a transit location where the road narrows or where lanes on the carriage way are reduced in width;(g)on a narrow culvert; or(h)on a road where `School Zone' or `Hospital Zone' or `Construction Zone' is indicated by road signs.
