Section 27(11) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016
(11)The services to be provided by the fit facility may include:(i)food, clothing, water, sanitation and hygiene;(ii)mental health interventions including counseling;(iii)medical facilities including first aid and to facilitate specialized treatment;(iv)formal age appropriate education including bridge education and continuing education and life skill education; and(v)recreation, sports, fine arts and group work activities.
