Supreme Court - Daily Orders
Commissioner Of Service Tax, Delhi-Iv vs M/S Nortel Networks India Pvt. Ltd. on 21 April, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.8 COURT NO.3 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 6/2017 in Civil Appeal No(s). 3692/2017
COMMISSIONER OF SERVICE TAX, DELHI-IV Appellant(s)
VERSUS
M/S NORTEL NETWORKS INDIA PVT. LTD. Respondent(s)
(for modification of court's order and office report)
Date : 21/04/2017 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Appellant(s) Mr. A.N.S. Nadkarni,ASG
Mr. K.S. Radhakrishnan,Sr.Adv.
Mr. A.K. Srivastava,Adv.
Ms. Rukhmini Bobde,Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. Tarun Gulati,Adv.
Mr. Kishore Kunal,Adv.
Mr. Manish Rastogi,Adv.
Mr. Pranav Bansal,Adv.
Mr. Shashi Mathews,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on Monday, the 24th April, 2017.
[O.P. SHARMA] [SUMAN JAIN] AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by OM PARKASH SHARMA Date: 2017.04.22 13:16:01 IST Reason: