Madhya Pradesh High Court
Deepak Rai vs The State Of Madhya Pradesh on 24 April, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-11820-2018 (DEEPAK RAI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 24-04-2018 None for the petitioner. List along with M.Cr.C. No.14204/2018.
sh (C V SIRPURKAR) e JUDGE ad Pr a hy Prachi ad Digitally signed by PRACHI KUNTE Date: 2018.04.25 10:53:50 +05'30' M of rt ou C h ig H