Section 552(b) in Police Regulations, Bengal , 1943
(b)They shall at once bring to the notice of the station-master any infraction of the rules and bye-laws of the railway or the commission of any non-cognizable offence under the Indian Railways Act, 1890, either by the railway servants or the general public. Any such occurrence, together with the action taken by the station-master, will be noted in the general diary and the daily report.