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[Cites 0, Cited by 16] [Entire Act]

Union of India - Section

Section 2 in The General Insurance Business (Nationalisation) Act, 1972

2. Declaration as to the policy of the State. - It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clause (c) of article 39 of the Constitution.

Explanation. - In this section "State" has the same meaning as in article 12 of the Constitution.