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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Tamil Nadu Drugs (Control) Act, 1949

(2)This section shall apply only to such drugs as the Commissioner may, by order published in the Gazette, specify for the purpose:Provided that nothing contained in this section shall apply to a dealer or producer in respect of any drug sold or produced by him.