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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Himachal Pradesh - Subsection

Section 33(1)(i) in The Himachal Pradesh Value Added Tax Act, 2005

(i)to afford him the necessary facility to inspect such books of accounts or other documents as he may require and which may be available at such place,