Rajasthan High Court - Jaipur
Gulab Kothari vs State Of Raj And Anr on 24 September, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 2278/2018
Gulab Kothari
----Petitioner
Versus
State Of Raj And Anr
----Respondent
For Petitioner(s) : Mr. Manish K. Sharma For Respondent(s) : Mr. Prakash Thakuria, P.P. HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA Order 24/09/2018 As per office report service of notice issued for affecting service upon respondent No.2 is awaited.
Issue fresh notice for affecting service upon respondent No.2 for 11.12.2018.
To await service of notice upon respondent No.2, list on 11.12.2018.
Meanwhile, interim order already in favour of petitioner shall continue.
(KANWALJIT SINGH AHLUWALIA),J Dheeraj/5 Powered by TCPDF (www.tcpdf.org)