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State of Assam - Section

Section 14 in The Assam Excise Act, 1910

14. Grant of passes.

- Passes for the import, export or transport of intoxicants may be granted by the Collector or by any officer specially authorised by the Excise Commissioner in this behalf.Such passes may be either general for definite and specified kinds of intoxicants or special for specified occasions and particular consignments only.