Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Uttarakhand - Subsection Section 3(4) in National Law University of Uttarakhand Act, 2011 (4)[The Headquarters of the University shall be at such place as may be specified by the State Government.] [Substituted by section 2 of Uttrakhand Act no 18 of 2018.]
