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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(1) in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973

(1)The Government shall appoint, by order in writing a person having adequate knowledge and experience in matters relating to accounts, as special officer to-assess the net amount payable under this Act by the Government to the licensee, after making the deduction mentioned in Section 9.