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Bombay High Court

Oil And Natural Gas Corporation Ltd vs Cgg Services Sas And Anr on 6 April, 2021

Author: V.G.Bisht

Bench: R.D. Dhanuka, V.G.Bisht

                                                               27-comapl-98-2020.doc




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

           COMMERCIAL ARBITRATION APPEAL (L) NO. 98 OF 2020
                                 IN
           COMMERCIAL ARBITRATION PETITION NO. 343 OF 2018
                               WITH
                INTERIM APPLICATION NO. 1810 OF 2020
                                 IN
           COMMERCIAL ARBITRATION APPEAL (L) NO. 98 OF 2020

                              WITH
         COMMERCIAL ARBITRATION APPEAL (L) NO. 4228 OF 2021
                               IN
          COMMERCIAL ARBITRATION PETITION NO. 344 OF 2018

                              WITH
             INTERIM APPLICATION (L) NO. 4232 OF 2021
                               IN
         COMMERCIAL ARBITRATION APPEAL (L) NO. 4290 OF 2021
                               IN
          COMMERCIAL ARBITRATION PETITION NO. 345 OF 2018

                              WITH
             INTERIM APPLICATION NO. (L) 4295 OF 2021
                               IN
         COMMERCIAL ARBITRATION APPEAL (L) NO. 4290 OF 2021


Oil and Natural Gas Corporation Limited                ... Appellant
                    Versus
CGG Services SAS and Ors.                              ... Respondents


Ms. Amrita Dubey, a/w. Mr. Syed Ahmed i/b. M/s SDS Advocates for
the Appellant/Applicant.




Trupti                                                                         1/2



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                                                                                 27-comapl-98-2020.doc




Ms. Swati Sutar a/w. Keya Raval i/b M/s Dhru and Co., for
Respondent No.1 in COMPAL No. 98 of 2020 and COMPAL No. 4290
of 2021 and Respondent No.2 in COMAPL No. 4228 of 2021.

Mr. Rahul Gaikwad a/w. Ms. Nikita Abhyankar and Mr. Aman Jhavar
i/b M/s Gravitas Legal, for Respondent No.1 in COMAPL No. 4228 of
2021.

Mr.Rahul Gaikwad a/w. Ms.Nikita Abhyankar i/b M/s. Gravitas
Legal, for Respondent No.2 in COMAPL No. 98 of 2020 and
COMPAPL No. 4290 of 2021.

                                                 ......

                                        CORAM : R.D. DHANUKA &
                                                V.G.BISHT, JJ.
                                        DATE :     6th April, 2021

P.C.:

1. These matters are wrongly on board.

2. Office is directed to place these matters before the Bench having assigned Commercial Arbitration Appeals filed under Section 13 of the Commercial Courts Act, 2015.

(V.G.BISHT, J.) (R.D.DHANUKA, J.) Trupti 2/2 ::: Uploaded on - 07/04/2021 ::: Downloaded on - 05/09/2021 11:48:55 :::