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[Cites 0, Cited by 1] [Section 63(2)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(2)(d) in The Multi-State Co-Operative Societies Act, 2002

(d)payment of ex gratia amount to employees of the multi-State co-operative society to the extent and in the manner specified in the bye-laws.