Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(v) in Madhya Pradesh Investment Region Development and Management Act, 2013

(v)acquisition of land for construction of logistic hub, dry port, container depot, storage depot and such other related works; and