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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(a) in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

(a)the manner of nomination of members under clauses (j) and (k) of sub-section (1) of section 5;