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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Indian Port Health Rules, 1955

(1)Healthy ships, which, while in port, do not desire to have communication with the shore, shall on arrival hoist the code over 0 flag by day, and the International Code Signal by night, meaning "I have not free pratique" (as provided for in rule 3).