Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12C] [Entire Act] State of Haryana - Subsection Section 12C(3) in The Societies Registration Act, 1860 (3)The accounts shall be balanced each year on the 31st day of March or on such other day as may be fixed by the Registrar.
