Calcutta High Court (Appellete Side)
Kanta Devi Berlia vs Mohit Jhunjhunwalla & Anr on 19 August, 2014
Author: Subhro Kamal Mukherjee
Bench: Subhro Kamal Mukherjee
1
42 19.08.2014
SD
F. A. T. 444 of 2008
Ct.
No. 2
Re:- An appln. for app. order (CAN 1040/14)
Kanta Devi Berlia.
Vs.
Mohit Jhunjhunwalla & Anr.
Mr. Abhishek Dutta.
... For the Defendant/Appellant.
Mr. Amitava Mitra.
... For the Applicant/Respondent.
Learned Registrar (Administration) is requested to obtain a report from the learned Registrar of the Civil Courts at Alipore, District South 24-Parganas as to why Rs. 1,32, 55,508/- has not yet been transmitted to this Court in terms of this Court's order dated April 17, 2013.
List this matter after three weeks with the office report.
(SUBHRO KAMAL MUKHERJEE, J. ) (ASIM KUMAR MONDAL, J.) 2