Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 826] [Entire Act] State of Haryana - Subsection Section 826(1) in Punjab Jail Manual (1)A prisoner sentenced to simple imprisonment volunteering to work, shall be allowed to choose such work as is available.
