Supreme Court - Daily Orders
P. Ravindhranath vs P. Milany on 1 December, 2025
TEM NO.1741 COURT NO.17 SECTION XII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4724/2023
P. RAVINDHRANATH Appellant(s)
VERSUS
P. MILANY & ORS. Respondent(s)
WITH
C.A. No. 7404/2023 (XII-B)
IA No.219385/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.219393/2023-EXEMPTION FROM FILING O.T.
Date : 01-12-2025 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.V.N. BHATTI
[IN CHAMBER]
For Appellant(s) : Mr. Vairawan A.s, AOR
Mr. Ketan Paul, AOR
Ms. Vanshika Dubey, Adv.
For Respondent(s) :
Ms. E. R. Sumathy, AOR
Mrs. Jyoti Parasher, Adv.
Ms. Harmeet Kaur, Adv.
Mr. Sudipto Sircar , AOR
Mr. Ketan Paul, AOR
Mr. S. Muthukrishnan, Adv.
Mr. R. Murugaiyan, Adv.
Ms. Smita Amratlal Vora, AOR
Mr. Vairawan A.s, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue fresh notice to unserved respondents and the appellants are permitted to serve the notice by dasti.
Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2025.12.06 10:38:58 IST Reason: (PRIYANKA MALIK) (MANOJ KUMAR)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER