Chattisgarh High Court
Court On Its Own Motion In Re Refrence vs Rajwardhan Singh, Advocate on 16 December, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONTR No. 3 of 2021
Court On Its Own Motion In Re Reference Versus Rajwardhan Singh.
Mr. Sunil Otwani, Addl. A.G. for the State.
16/12/2021
Dr. N.K. Shukla, Sr. Advocate along with Mr. Manoj Paranjpe
and Mr. Bharat Sharma, counsel for respondent.
Heard.
The contemnor/respondent is present before this Court represented by learned Senior counsel.
The contemnor/respondent has submitted a reply seeking apology.
List this case for further consideration and orders on 14th of January, 2022. Sd/-
Sd/- Sd/-
(R.C.S. Samant) (Arvind Singh Chandel)
Judge Judge
Monika