Andhra Pradesh High Court - Amravati
Brawn Laboratories Limited vs The State Of Andhra Pradesh on 13 November, 2025
HIGH COURT OF ANDHRA PRADESH, AMARAVATI MAIN CASE No. Criminal Petition Nos. 11460 and 11517 of 2025 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
02. 13.11.2025 Dr. Justice Venkata Jyothirmai Pratapa Learned counsel for the Petitioners is in attendance.
Learned Assistant Public Prosecutor seeks time for getting latest instructions.
List the matter on 27.11.2025 under the caption "For Orders".
Dr.Justice Venkata Jyothirmai Pratapa Mjl /*