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State of Haryana - Section

Section 4 in The Punjab Agricultural Produce Markets (General) Rules, 1962

4. Registration No.

(Under The Companies Act, 1956 (1 of 1956), the Indian Partnership Act, 1932 (9 of 1932) and The Haryana Cooperative Societies Act, 1984 (22 of 1984) Or a Government Agency) :