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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(i) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(i)Penal action shall be initiated as per Section 9 of Act 5 of 1983 of Andhra Pradesh Educational Institutions (regulation of admission and prohibition of capitation fee) Act 1983.