Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Maharashtra - Subsection

Section 87(1)(a) in Maharashtra Land Revenue Code, 1966

(a)survey numbers may from time to time and at any time be divided into so many sub-divisions as may be required in view of the acquisition of rights in and or for any other reason;