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Rajasthan High Court - Jodhpur

Balkrishna Bairagi vs Sawar Mal Verma on 13 August, 2021

Author: Dinesh Mehta

Bench: Dinesh Mehta

(1 of 1) [WCP-218/2020] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 218/2020 Balkrishna Bairagi

----Petitioner Versus Sawar Mal Verma

----Respondent For Petitioner(s) : Mr. PC Sharma For Respondent(s) :

JUSTICE DINESH MEHTA Order 13/08/2021 Issue notice to respondent No.2, returnable within six weeks.
(DINESH MEHTA),J 50-Rahul/-
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