Rajasthan High Court - Jodhpur
Balkrishna Bairagi vs Sawar Mal Verma on 13 August, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
(1 of 1) [WCP-218/2020] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 218/2020 Balkrishna Bairagi
----Petitioner Versus Sawar Mal Verma
----Respondent For Petitioner(s) : Mr. PC Sharma For Respondent(s) :
JUSTICE DINESH MEHTA Order 13/08/2021 Issue notice to respondent No.2, returnable within six weeks.
(DINESH MEHTA),J 50-Rahul/-(Downloaded on 13/08/2021 at 09:01:50 PM)
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