Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(13)] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(13)(a) in Uttar Pradesh Value Added Tax Act, 2008

(a)goods held in opening stock on the date on which the dealer becomes liable to pay tax;