Madhya Pradesh High Court
Giriraj Prasad Gupta vs The State Of Madhya Pradesh on 19 May, 2025
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 MCRC-19853-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 19853 of 2025 (GIRIRAJ PRASAD GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 19-05-2025 List the case along with M.Cr.C. No. 21408/2025.
(ACHAL KUMAR PALIWAL) JUDGE L.R. Signature Not Verified Signed by: LALIT SINGH RANA Signing time: 20-05-2025 10:46:45