Section 11 in The Tamil Nadu Coffee-Stealing Prevention Act, 1878
11. Hours of gathering or removing coffee.
- No coffee shall be gathered, moved, loaded or unloaded on any coffee-estate between sunset and sunrise.Any person committing a breach of this provision, or abetting (within the meaning of the [Indian Penal Code)] [See sections 107 and 108 of the Indian Penal Code (Central Act XLV of 1860).] such breach, shall, on conviction by a Magistrate, be liable to pay a fine not exceeding five hundred rupees:Provided that nothing in section 10 or in this section shall apply to the ordinary operations of curing the crop on the estate such as pulping or storing.
