Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Arunachal Pradesh - Subsection Section 9(g) in Arunachal Pradesh Fire and Emergency Services Act, 1991 (g)for the speedy attendance of members of the Force with necessary appliances and equipment's on the occasion of any alarm of fire ;
