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Union of India - Section

Section 74 in Conduct of Elections Rules, 1961

74. Arrangement of valid ballot papers in parcels.

- After rejecting the ballot papers which are invalid, the returning officer shall-
(a)arrange the remaining ballot papers in parcels according to the first preference recorded for each candidate;
(b)count and record the number of papers in each parcel and the total number; and
(c)credit to each candidate the value of the papers in his parcel.