Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 34 in The Bihar And Uttar Pradesh (Alteration Of Boundaries) Act, 1968 34. Effect of provisions inconsistent with other laws. The provisions of this Act shall have effect notwithstanding any law, custom or usage which is inconsistent therewith.
