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[Cites 0, Cited by 0] [Section 224] [Entire Act]

Union of India - Subsection

Section 224(2) in The Navy (Pension) Regulations, 1964

(2)In order to ensure that payment is made at the rate shown for the specified age, it is necessary that application to commute pension must reach the office of the Controller of Defence Accounts (Pensions) at least two months before the applicant shall attain such age.