Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(xlix) in Bihar Coal Mining Area Development Authority Rules, 1988 (xlix)"Emoluments" will mean pay, leave salary or subsistence allowance and shall include any other allowance other than T.A. sanctioned by the-Authority from time to time.
