Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 587] [Entire Act] State of Punjab - Subsection Section 587(1) in Punjab Jail Manual, 1996 (1)When a prisoner is transferred to another jail the total amount of remission earned by him upto the end of the previous month shall be endorsed on his warrant and entered on his history- ticket, these entries being signed by the Superintendent.