Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1) in Rajasthan River Basin and Water Resources Planning Rules, 2015

(1)Notice of Meeting shall be signed by the Commissioner and be ordinarily given to every Member at least seven clear days before the meeting. The notice shall contain the date, time and place at which the meeting shall be held. Special meeting may be called at 48 hours' notice.