Section 6(2)(ii) in The Delhi Protection of Interest of Depositors (In Financial Establishment) Act, 2001

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(ii)Without prejudice to the generality of the powers vested under sub-clause (1) of this sub-section, the Competent Authority shall be entitled to:-

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