Section 2 in The Orissa Children's and Women's Welfare Service Rules, 1989
2. Definitions.
- in these rules, unless the context otherwise requires-(a)"Committee" means the Departmental Promotion Committee constituted under Sub-rule (4) of Rule 13;(b)"Director" means the Director of Social Welfare;(c)"Government" means the Government of Orissa;(d)"Project" means the Integrated Child Development Project;(e)"Recruitment year" means the calendar year in which the recruitment is actually made;(f)"Scheduled Castes" and "Scheduled Tribes" shall have same meaning as respectively assigned to them under Articles 341 and 342 of the Constitution of India;(g)"Selection Committee" means the Selection Committee constituted under Sub-rule (2) of Rules 6; and(h)"Service" means the Orissa Children's and Women's Welfare Service.
