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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(4)(d) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977

(d)land held for industrial purposes to the extent notified by the State Government in each case and for the period the land continues to: be used for such purposes.