Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 83 in The M.P. Municipal Accounts Rules, 1971 83. Cheques shall be drawn on forms in cheque books supplied by the treasury to the Municipal Council. Every book shall be kept locked in the personal custody of drawing officer.
