Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 164 in Tamil Nadu Educational Rules 164. A remuneration at the rate of not less than Rs. 3 for each, lecture may be paid to the lecturers and, in the case of aided colleges, expenditure shall be admitted on the basis of Rs. 3 only per lecture.Admission
